Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Foreign Exchange Regulation Rules, 1974 2. Definitions .-In these rules, unless the context otherwise requires,-- (a)"Act" means the Foreign Exchange Regulation Act, 1973 (46 of 1973);(b)"Schedule" means a Schedule appended to these rules.
