(2)The following matters shall be the duties and responsibilities of the beat patrols along with other matters,-(a)keep contact with the members residing in the Community Contact Committee area and the citizens who have active participation in community life;(b)review during every visit the steps to prevent offences in the beat area;(c)collect information in respect of criminals, terrorists and anti-social elements, if any, in the area and communicate the same to the officer in charge of the police station;(d)observe the criminals subjected to special observation, if any, in the beat area and those having criminal background and those with bad character;(e)understand about the local disputes having a chance for violence and inform all the available details to the officer in-charge of the police station;(f)carry out any other police task in respect of the area entrusted by the supervising officers;(g)inform the officer in charge of the police station, in writing, about the grievances and complaints from the general public in respect of Police service, and;(h)maintain a record of the works performed during the time of visit and submit the same to the officer-in-charge of the police station.
