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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(2) in Goa Lotteries (Regulation) Rules, 2003

(2)A application claiming all taxable prizes shall be made to the Director in Form – I hereto by the claimant alongwith the genuine prize winning ticket, two passport size photographs, domicile certificate and any other details as required by the Director.