Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Jammu-Kashmir - Subsection Section 24(1) in Jammu and Kashmir Co-operative Societies Rules, 2001 (1)The remuneration payable to a committee or Administrators appointed under section 30 shall be such as the Registrar may from time to time determine.
