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[Cites 1, Cited by 1]

Kerala High Court

Suni Appukuttan vs Suresh K.S on 22 October, 2013

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                      PRESENT:

                        THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
                                                            &
                             THE HONOURABLE MR. JUSTICE P.D.RAJAN

               TUESDAY,THE 22ND DAY OF OCTOBER 2013/30TH ASWINA, 1935

                                        Mat.Appeal.No. 136 of 2013 ()
                                              ------------------------------
                   OP.NO. 364/2011 OF FAMILY COURT,KOTTAYAM AT ETTUMANOOR
                                          ------------------------------------

APPELLANT/PETITIONER:
----------------------------------------------

            SUNI APPUKUTTAN, D/O.APPUKUTTAN NAIR, AGED 32 YEARS,
            GANAPATHIKKAD HOUSE, POOVARANI P.O., POOVARANI VILLAGE,
            KOTTAYAM DISTRICT.

            BY ADVS.SRI.PHILIP T.VARGHESE
                          SRI.THOMAS T.VARGHESE
                          SMT.ACHU SUBHA ABRAHAM
                          SMT.N.ASWATHY

RESPONDENT(S)/RESPONDENTS:
----------------------------------------------------

        1. SURESH K.S, S/O.SOMASUNDARAN NAIR,
            AGED 36 YEARS, KARUTHALIKUNNEL HOUSE,
            KADAPATTOOR P.O.,LALAM VILLAGE ,
            KOTTAYAM DISTRICT - 686 574

        2. SOMASUNDARAN NAIR, AGED 66 YEARS,
            KARUTHALIKUNNEL HOUSE,
            KADAPATTOOR P.O., LALAM VILLAGE ,
            KOTTAYAM DISTRICT - 686 574.

             R1 & R2 BY ADV. SRI.P.C.HARIDAS

            THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
            ON 22-10-2013, THE COURT ON THE SAME DAY DELIVERED THE
            FOLLOWING:




sts



             ANTONY DOMINIC & P.D. RAJAN, JJ
            ------------------------------------------------
                  Mat. Appeal. No. 136 of 2013
            ------------------------------------------------
            Dated this the 22nd day of October, 2013


                          J U D G M E N T

Antony Dominic, J Learned counsel for the petitioner submits that this appeal is not pressed. Accordingly this appeal is dismissed as not pressed.

Sd/-

ANTONY DOMINIC, JUDGE Sd/-

P.D. RAJAN, JUDGE.

Sou.                                             // True copy //