Kerala High Court
Cherot Sarojini vs Cherot Sreebala on 9 October, 2015
Author: K. Abraham Mathew
Bench: K.Abraham Mathew
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW
FRIDAY, THE 9TH DAYOF OCTOBER 2015/17TH ASWINA, 1937
OP(C).No. 2284 of 2015 (O)
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I.A. NO.1621/2015 IN O.S. NO.371/2013 OF SUB COURT-III, KOZHIKODE.
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PETITIONERS:-:
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1. CHEROT SAROJINI, AGED 84 YEARS,
D/O.KELAPPAN, CHEROT HOUSE, WEST HILL P.O.,
KATCHERI AMSOM, DESOM, KOZHIKODE DISTRICT.
2. NEDOOLI VIJAYAN,
S/O.SAROJINI, CHEROT HOUSE, WEST HILL P.O.,
KATCHERI AMSOM, DESOM, KOZHIKODE DISTRICT.
BY ADV. SRI.K.RAKESH.
RESPONDENT(S):
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1. CHEROT SREEBALA, AGED 28 YEARS,
W/O.CHEROT SREEDHARAN, 1/1356, 'SREEVIHAR',
WEST OF KANAKALAYA BANK, WEST HILL,
KATCHERI AMSOM DESOM, KOZHIKODE DISTRICT,
PIN - 673 005.
2. SREELATHA SASIKARAN @ SREELATHA RANI,
AGED 50 YEARS, D/O.CHEROT SREEDHARAN,
1/1356, 'SREEVIHAR', WEST OF KANAKALAYA BANK,
WEST HILL, KATCHERI AMSOM DESOM,
KOZHIKODE DISTRICT, PIN - 673 005.
3. SREEKUMAR RAJ CHEROT,AGED 47 YEARS,
S/O.CHEROT SREEDHARAN, 1/1356, 'SREEVIHAR',
WEST OF KANAKALAYA BANK, WEST HILL,
KATCHERI AMSOM DESOM, KOZHIKODE DISTRICT,
PIN - 673 005.
4. SREEJA RANI C., S/O.CHEROT SREEDHARAN,
1/1356, 'SREEVIHAR', WEST OF KANAKALAYA BANK,
WEST HILL, KATCHERI AMSOM DESOM,
KOZHIKODE DISTRICT, PIN - 673 005.
OP(C).No. 2284 of 2015 (O)
5. CHEROTT KOUSALYA, W/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
6. ARAVINDAKUMAR, S/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
7. ANANDA KUMAR, S/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
8. AJITHKUMAR, S/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
9. VISWA KUMAR, S/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKAVU, KOZHIKODE, PIN - 673 011.
10. RASHILATHA, D/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
11. MINI, D/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
12. BHARATHI, W/O.LATE CHERUKOTT APPU,
CHEROTT HOUSE, CHANDUKANDY PARAMBA,
KURUMBRAKATTASSERY DESOM,
P.O. NADAKKAVU, KOZHIKODE, PIN - 673 011.
13. BABU, S/O.CHERUKOTT SEKHARAN,
MEETHAL PARAMBA, CHEVAYUR AMSOM, DESOM,
P.O. CHEVAYUR, KOZHIKODE, PIN - 673 017.
14. BHAGEERATHI, D/O.CHERUKOTT SEKHARAN,
SEKHAR VILLA, KODUVALLI VAYAL,
P.O. WEST HILL, KOZHIKODE, PIN - 673 005.
OP(C).No. 2284 of 2015 (O)
15. BHANUPRAKASINI, D/O.CHERUKOTT SEKHARAN,
AMBALAKKOTH, KOVOOR P.O., MEDICAL COLLEGE,
CHEVAYUR AMSOM, DESOM, KOZHIKODE, PIN - 673 008.
16. CHITHANANDAN, S/O.CHERUKOTT SEKHARAN,
KUNNAMANGALAM AMSOM, KARANATHOOR DESOM,
P.O. KOTTAMPARAMBA, KOZHIKODE, PIN - 673 571.
17. CHEROTT NALINI, W/O.CHEROTT ASOKAN,
CHEROTT HOUSE, KAITHAKUNI,
P.O. WEST HILL, KOZHIKODE, PIN - 673 005.
18. MURALEEDAS, S/O.CHEROTT ASOKAN,
CHEROTT HOUSE, KAITHAKUNI,
P.O. WEST HILL, KOZHIKODE, PIN - 673 005.
19. MUKESH DAS, S/O.CHEROTT ASOKAN,
PUTHIYOTTIL, KANNANKARA
KOZHIKODE, PIN - 673 616.
20. MUJEENDRA DAS, S/O.CHEROTT ASOKAN,
PUTHIYOTTIL, KANNANKARA,
KOZHIKODE, PIN - 673 616.
21. YOGEESAN, S/O.CHEROTT CHOYIKUTTY,
CHEROTT HOUSE, KATCHERI AMSOM,
P.O. WEST HILL, KOZHIKODE, PIN - 673 005.
22. GEETHA,
D/O.CHEROTT CHOYIKUTTY, PARAYAN PUNATHIL,
P.O. MALAPARAMBA, NEDUNGOTTUR AMSOM, DESOM,
KOZHIKODE, PIN - 673 009.
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 09-10-2015,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
rs.
OP(C).No. 2284 of 2015 (O)
APPENDIX
PETITIONER'S EXHIBITS:-
EXHIBIT P1. TRUE COPY OF THE PRELIMINARY DECREE IN O.S.NO.371/2013
OF THE SUB COURT-III, KOZHIKODE.
EXHIBIT P2. TRUE COPY OF THE APPLICATION FILED BY THE PETITIONERS TO
SET ASIDE THE EXPARTE ORDER.
EXHIBIT P3. TRUE COPY OF THE APPLICATION FILED BY THE PETITIONERS TO
CONDONE THE DELAYIN FILING THE PETITION TO SET ASIDE THE
EXPARTE ORDER.
EXHIBIT P4. TRUE COPY OF THE APPLICATION FILED BY THE PETITIONERS FOR
A DIRECTION THE ADVOCATE COMMISSIONER NOT TO PROCEED
WITH THE WORK TILL ORDERS ARE PASSED ON EXHIBITS P2 AND P3.
RESPONDENT'S EXHIBITS:- NIL.
//TRUE COPY//
P.S.TO JUDGE
rs.
K. ABRAHAM MATHEW, J.
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O.P.(C).No.2284 OF 2015
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Dated this the 9th day of October, 2015
J U D G M E N T
No steps taken. No representation.
In the result, this O.P (C ) is dismissed.
sd/-
K. ABRAHAM MATHEW JUDGE R.AV //True Copy// PA to Judge