Delhi High Court - Orders
M/S R.K. Goel Abhey Kumar Jain vs Municipal Corporation Of Delhi (South) on 13 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 590/2022
M/S R.K. GOEL ABHEY KUMAR JAIN
.....Plaintiff
Through: Mr. Avinash K. Trivedi, Adv.
(through VC).
versus
MUNICIPAL CORPORATION OF DELHI (SOUTH)
.....Defendant
Through: Mr. Akshay Pratap Singh, Proxy
Counsel for Mr. Siddhant Nath,
Adv. for MCD/defendant.
Ms. Divya Swamy, Standing
Counsel for MCD/defendant with
Mr. Vaibhav Shahi & Mr. Rishav
Ranjan, Advs.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 13.10.2023 I.A. No. 6456/2022 (by defendant u/O VIII Rule 1 CPC seeking condonation of delay of 68 days in filing written statement)
1. Today the captioned IA is listed for arguments.
2. Ld. Counsels appearing for MCD/defendant have stated that they have to take instructions from MCD as to who has to appear on its behalf.
3. At request, re-notify the captioned IA for arguments on next date of hearing.
CS(COMM) 590/2022
4. As per office noting, nothing fresh has been filed. This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:27:10
5. Written statement and affidavit of admission/denial of documents were already filed on behalf of the defendant. However, an application seeking condonation of delay in filing written statement is pending for consideration on behalf of the defendant.
6. The plaintiff may file replication alongwith affidavit of admission/denial of documents as per law.
7. Let the pleadings be completed as per law.
8. Re-notify the matter for completion of pleadings and further proceedings on 20th October, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 13, 2023/v Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:27:10