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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(3) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(3)An applicant having a diploma of degree in Civil Engineering-
(a)need not produce a certificate of solvency and may be registered on application; and
(b)may be exempted from payment of earnest money and one per cent initial security deposit.