Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 52 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975 52. Proper door and fastenings of latrines [Sections 18(b) and 35 (2) (j)]. - Every latrine shall be under Cover and so partitioned of as to secure privacy, and shall have a proper door and fastenings.
