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State of Rajasthan - Section

Section 56 in Rajasthan State Dental Council Rules, 2008

56. Determination of future date and time for the meetings.

(1)Within one week before the meeting of the Council, the Executive Committee shall ordinarily meet and also at such other times and places as the President may determine.
(2)Notice and Agenda of such meetings of the Executive Committee shall ordinary be given 10 days before the meeting.