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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(1)(v) in The Howrah Improvement Act, 1956

(v)the laying out, construction or alteration of streets (including bridges, causeways and culverts, if required), and the levelling, paving, metalling, flagging and channelling of such streets and the planting of flower bushes or trees on the sides of such streets;