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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(ii) in Punjab Apartment and Property Regulation Rules, 1995

(ii)In the layout plan of an industrial colony, the land reserved for the purposes mentioned in Explanation (i) shall not be less than thirty-five per cent of the gross area of the land under the colony :