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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(2)(a) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(a)sells or delivers any liquor or intoxicating drug to any person apparently under the age of twenty-one years ; or