Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1159 in Police Regulations, Bengal , 1943

1159. Power to issue recurring contingent charges.

- All officers entitled to draw contingent bills are authorised to incur recurring contingent charges up to Rs. 10 a month and to six months' duration, subject only to the existence of the necessary budget provision.(See rule 8G of the Bengal Financial Rules.)