Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(m) in Orissa Human Rights Commission (Procedure) Regulations, 2003

(m)Complaints relating to matters outside the purview of the Commission on any other ground.