Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] NCT Delhi - Subsection Section 115(3) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (3)The night sentry at the main gate shall be posted between the gates, and shall also be in possession of 12 rounds of ammunitions.
