Supreme Court - Daily Orders
Kishin S. Loungani vs Union Of India on 3 September, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.16 COURT NO.11 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)......../2019
(CRLMP No.6051/2017)
(Arising out of impugned final judgment and order dated 19-12-2016
in WPCRL No. 333/2015 passed by the High Court of Kerala at
Ernakulam)
KISHIN S. LOUNGANI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 6051/2017 - CONDONATION OF DELAY IN FILING
IA No. 102336/2018 - INTERVENTION APPLICATION)
WITH SLP(Crl) No. 1534/2018
(IA No. 24496/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 2971/2018
(FOR ADMISSION and I.R. and IA No.48451/2018-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 7408/2018
(FOR ADMISSION and I.R. and IA No.116651/2018-CONDONATION OF
DELAY IN FILING and IA No.116653/2018-EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT)
Date : 03-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. K.M.Natraj,ASG
Mr. R.Balasubramanian,Sr.Adv.
Ms. Nisha Bagchi,Adv.
Ms. Binu Tamta,Adv.
Mr. B. Krishna Prasad, AOR
Mr. Vikram Chaudhri,Sr.Adv.
Mr. Keshvam Chaudhri,Adv.
Mr. Harshit Sethi,Adv.
Signature Not Verified
Mr. Amanjot Singh Ahluwaliya,Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2019.09.05
Mr. Amit K. Nain, AOR
17:26:11 IST
Reason:
Mr. Nikhil Jain, AOR
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For Respondent(s) Mr. K.M.Natraj,ASG
Mr. R.Balasubramanian,Sr.Adv.
Ms. Nisha Bagchi,Adv.
Ms. Binu Tamta,Adv.
Mr. B. Krishna Prasad, AOR
Mr. Vipin Nair, AOR
Mr. P.B.Suresh,Adv.
Mr. Karthik Jayashankar,Adv.
Mr. Sughosh Subramanium N.,Adv.
Mr. Nikhil Jain, AOR
Mr. Gautam Awasthi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Applications for exemption from filing certified copies of the impugned judgment are allowed.
On hearing learned counsel for the parties, it transpires that the issue involved in these petitions is pending consideration before a Larger Bench in S.L.P. (Criminal)Nos.4322-4324 of 2019.
Tag with S.L.P.(Criminal)Nos.4322-4324 of 2019 and batch.
(ANITA MALHOTRA) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
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