Section 2(g) in The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
(g)"Co-operative Society" means a co-operative society registered or deemed to be registered under the Bihar and Orissa Co-operative Societies Act, 1935 (B. & O. Act VI of 1935), the object of which is to provide financial assistance as defined in clause (i) to its members and includes a Co-operative Land Development Bank;
