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Madhya Pradesh High Court

C U Roy vs The State Of Madhya Pradesh on 22 July, 2021

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-12289-2020 The High Court Of Madhya Pradesh WP-12289-2020 (C U ROY Vs THE STATE OF MADHYA PRADESH AND OTHERS) 6 Jabalpur, Dated : 22-07-2021 Heard through Video Conferencing. List along with W.P. No. 18105/2020.

(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2021.07.23 11:12:03 IST