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Bombay High Court

Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 4 July, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                   930 WRIT PETITION NO.1433 OF 2024


    ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS CHAIRMAN
                                      VERSUS
                    RAMESH JAIRAM PATIL AND OTHERS
                                        ...
                    Mr. A.D. Khot, Advocate for petitioner
           Mr. S.R. Barlinge, Advocate for respondent Nos.1 and 2
                                        ...

                                CORAM :        S.G. CHAPALGAONKAR, J.

                                DATE :         04th JULY, 2024


ORDER :

1 Additional affidavit is filed on record. Copies served on other side. Affidavit is taken on record.

2 Stand over to 18.07.2024.

( S.G. CHAPALGAONKAR ) JUDGE agd