Bombay High Court
Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 4 July, 2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
930 WRIT PETITION NO.1433 OF 2024
ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS CHAIRMAN
VERSUS
RAMESH JAIRAM PATIL AND OTHERS
...
Mr. A.D. Khot, Advocate for petitioner
Mr. S.R. Barlinge, Advocate for respondent Nos.1 and 2
...
CORAM : S.G. CHAPALGAONKAR, J.
DATE : 04th JULY, 2024
ORDER :
1 Additional affidavit is filed on record. Copies served on other side. Affidavit is taken on record.
2 Stand over to 18.07.2024.
( S.G. CHAPALGAONKAR ) JUDGE agd