Himachal Pradesh High Court
Smt. Rashmi Gupta vs . Sh. Navneet Gupta on 23 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Smt. Rashmi Gupta vs. Sh. Navneet Gupta FAO No. 436 of 2009 23.03.2022 Present: Mr. Nimish Gupta, Advocate, for the appellant.
.
Mr. Vinod Gupta, Advocate, for the respondent.
CMP No. 2916 of 2022 Notice. Mr. Vinod Gupta, Advocate, appears and waives service of notice on behalf of the non-
applicant/respondent. He prays for and is granted three weeks' time to file reply.
List on 27.04.2022.
(Tarlok Singh Chauhan) Judge March 23, 2022 (sanjeev) ::: Downloaded on - 23/03/2022 20:15:00 :::CIS