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Himachal Pradesh High Court

Smt. Rashmi Gupta vs . Sh. Navneet Gupta on 23 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Smt. Rashmi Gupta vs. Sh. Navneet Gupta FAO No. 436 of 2009 23.03.2022 Present: Mr. Nimish Gupta, Advocate, for the appellant.

.

Mr. Vinod Gupta, Advocate, for the respondent.

CMP No. 2916 of 2022 Notice. Mr. Vinod Gupta, Advocate, appears and waives service of notice on behalf of the non-

applicant/respondent. He prays for and is granted three weeks' time to file reply.

List on 27.04.2022.

(Tarlok Singh Chauhan) Judge March 23, 2022 (sanjeev) ::: Downloaded on - 23/03/2022 20:15:00 :::CIS