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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Intensive Cultivation Scheme Loans Rules, 1951

(2)Loans for purchase of pumping sets, tractors and power-cane-crushers may be issued. The entire cost of pumping sets including the cost of installation, entire cost of tractors and power cane-crushers may be allowed as loan.