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Allahabad High Court

Rakesh Yadav vs Ravindra Singh, Prin. Sec. Pwd Lko. And ... on 28 July, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 2809 of 2010

Petitioner :- Rakesh Yadav
Respondent :- Ravindra Singh, Prin. Sec. Pwd Lko. And Anr.
Petitioner Counsel :- Siddharth Khare,Ashok Khare

Hon'ble Vikram Nath,J.

Sri V. D. Shukla, Advocate, holding brief of Sri Siddharth Khare, learned counsel for the applicant, states that the directions of the writ court have since been complied with and no further consideration is required in this contempt application. Accordingly notices are discharged.

The contempt application is consigned to record.

Order Date :- 28.7.2010 SS