Section 19(2) in The Rabindra Mukta Vidyalaya Act, 2001
(2)The [Council] [Word 'Vidyalaya' first substituted for the words 'Governing Body' by W.B. Act 7 of 2002, then the word within third brackets' substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] may constitute such other Committee or Committees as it may think fit.
