Himachal Pradesh High Court
Narender Pal vs . Prem Sukh & Others on 3 October, 2023
Narender Pal Vs. Prem Sukh & others RSA No. 227 of 2023 .
03.09.2023 Present: Dr. Lalit Sharma, Advocate, for the appellant.
RSA No. 227 of 2023 and CMP No. 13727 of 2023.
Issue notice to the respondents, returnable within four of weeks, on taking steps within a period of one week.
rt (Rakesh Kainthla)
Judge
3rd October, 2023
(ravinder)
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