Section 37(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 37(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(c)places, encloses or annexes any goods which are sold, or exposed for sale, or had in possession for sale or for any purpose of trade or manufacture, in or with any package or other thing to which a geographical indication has been applied; or

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Union of India - Subsection

Section 37(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999