Madhya Pradesh High Court
Natthu vs The State Of Madhya Pradesh on 26 October, 2018
1 SA-2520-2018 The High Court Of Madhya Pradesh SA-2520-2018 (NATTHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 26-10-2018 None for the appellant. Adjourned.
(SUJOY PAUL) JUDGE P/-
Digitally signed by PREETI TIWARI Date: 26/10/2018 17:19:07