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[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(1) in Travancore-Cochin Medical Practitioners Act, 1953

(1)No registered practitioner, other than a qualified registered practitioner. who has not undergone a course of practical training in surgery of obstetrics under modern medicine to the satisfaction of the appropriate council shall practice surgery or obstetrics.