Delhi High Court - Orders
Suman Lata Jain vs Union Of India & Anr on 12 July, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~4 and 5 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3179/2021
SUMAN LATA JAIN ..... Petitioner
Through: Mr. Somasekhar Sundaresan, Mr.
Madhup Singhal, Sameer Kumar,
Mr. Abhishek Venkataraman,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Pradeep Sancheti, Senior
Advocate with Mr. Ashish
Aggarwal, Advocate for SEBI.
+ W.P.(C) 9698/2020
WISDOM CAPITAL ADVISORS
PRIVATE LIMITED ..... Petitioner
Through: Mr. Kevik Setalvad, Senior
Advocate with Mr. Bhaskar
Bhardwaj, Mr. Anupam Surve and
Mr. Sohail Haque, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor
General with Mr. Ashish
Aggarwal, Advocate for SEBI.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.07.2021 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:13.07.2021 16:32:57 W.P.(C)3179/2021 and connected matter Page 1 of 2 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 20152/2021 (for filing additional affidavit) in W.P.(C)3179/2021 CM APPL. 20124/2021 (for filing additional affidavit) in W.P.(C)9698/2020 These applications have been filed by the respondent no.2/Securities and Exchange Board of India ["SEBI"] for permission to file additional affidavits in these petitions. The applications are not opposed. Consequently, the applications are allowed and the additional affidavits dated 07.07.2021 are taken on record. W.P.(C) 3179/2021 & CM APPL. 9635/2021 (for stay) W.P.(C) 9698/2020 & CM APPL. 31013/2020 (for stay)
1. At the request of learned senior counsel for the petitioners, one week's time is granted to respond to the additional affidavits filed by SEBI.
2. Learned counsel for the parties are also requested to file short written submissions, alongwith copies of any authorities upon which they wish to rely, at least one week before the next date of hearing.
3. List on 09.08.2021.
PRATEEK JALAN, J JULY 12, 2021 'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:13.07.2021 16:32:57 W.P.(C)3179/2021 and connected matter Page 2 of 2