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Delhi High Court - Orders

Suman Lata Jain vs Union Of India & Anr on 12 July, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                  $~4 and 5 (2021 Cause List)
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                  +        W.P.(C) 3179/2021

                           SUMAN LATA JAIN                                             ..... Petitioner
                                        Through:                    Mr. Somasekhar Sundaresan, Mr.
                                                                    Madhup Singhal, Sameer Kumar,
                                                                    Mr. Abhishek Venkataraman,
                                                                    Advocates.

                                                                versus

                           UNION OF INDIA & ANR.                                    ..... Respondents
                                         Through:                   Mr. Pradeep Sancheti, Senior
                                                                    Advocate with Mr. Ashish
                                                                    Aggarwal, Advocate for SEBI.
                  +        W.P.(C) 9698/2020

                           WISDOM CAPITAL ADVISORS
                           PRIVATE LIMITED                            ..... Petitioner
                                         Through: Mr. Kevik Setalvad, Senior
                                                  Advocate with Mr. Bhaskar
                                                  Bhardwaj, Mr. Anupam Surve and
                                                  Mr. Sohail Haque, Advocates.

                                                                versus

                           UNION OF INDIA & ANR.                                    ..... Respondents
                                         Through:                   Mr. Tushar Mehta, Solicitor
                                                                    General    with    Mr.     Ashish
                                                                    Aggarwal, Advocate for SEBI.

                  CORAM:
                  HON'BLE MR. JUSTICE PRATEEK JALAN

                                               ORDER

% 12.07.2021 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:13.07.2021 16:32:57 W.P.(C)3179/2021 and connected matter Page 1 of 2 The proceedings in the matter have been conducted through video conferencing.

CM APPL. 20152/2021 (for filing additional affidavit) in W.P.(C)3179/2021 CM APPL. 20124/2021 (for filing additional affidavit) in W.P.(C)9698/2020 These applications have been filed by the respondent no.2/Securities and Exchange Board of India ["SEBI"] for permission to file additional affidavits in these petitions. The applications are not opposed. Consequently, the applications are allowed and the additional affidavits dated 07.07.2021 are taken on record. W.P.(C) 3179/2021 & CM APPL. 9635/2021 (for stay) W.P.(C) 9698/2020 & CM APPL. 31013/2020 (for stay)

1. At the request of learned senior counsel for the petitioners, one week's time is granted to respond to the additional affidavits filed by SEBI.

2. Learned counsel for the parties are also requested to file short written submissions, alongwith copies of any authorities upon which they wish to rely, at least one week before the next date of hearing.

3. List on 09.08.2021.

PRATEEK JALAN, J JULY 12, 2021 'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:13.07.2021 16:32:57 W.P.(C)3179/2021 and connected matter Page 2 of 2