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[Cites 1, Cited by 5]

Himachal Pradesh High Court

State Of Himachal Pradesh And Others vs . Sh. Ajay Kumar Sharma on 25 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

State of Himachal Pradesh and others Vs. Sh. Ajay Kumar Sharma OMP(M) No. 35 of 2020 .

25.07.2022 Present: M/s Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for the applicants/objectors/petitioners.

OMP(M) No. 35 of 2020 Issue notice to the non­applicant/non­objector, returnable for 21st September, 2022. Steps for service be taken within one week.

List for consideration on 21st September, 2022.

(Ajay Mohan Goel) Judge July 25, 2022 (bhupender) ::: Downloaded on - 25/07/2022 20:03:48 :::CIS