Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(iv) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989 (iv)the gangway shall not be less than 0.90 metre in width and shall be so arranged that no seat shall be more than ten feet away from gangway;
