Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The International Airports Authority Act, 1971

(3)Any member may resign his office by giving notice in writing for such period as may be prescribed to the Central Government and, 62 on such resignation being notified in the Official Gazette by that Government, such member shall be deemed to have vacated his office.