Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] NCT Delhi - Subsection Section 46(1) in Delhi Prison Act, 2000 (1)such wilful disobedience to any regulation of prison as shall have been declared by rules made under Section 71 to be a prison offence;
