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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Rajasthan Lunacy Rules, 1962

(3)The Magistrate shall satisfy himself that the lunatic is provided with sufficient clothing and bedding for his protection and comfort during the journey. He shall provide the escort with sufficient means to purchase food for the lunatic on the journey and shall instruct the officer-in-charge to take the lunatic to the nearest hospital for treatment in the event of his becoming ill.