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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Primary Education Act, 1961

6. Attendance authority to notify parent of his obligation towards his child.

- It shall be the duty of the Attendance Authority to notify the parent of every child to whom the order under Section 4 applies that he is under an obligation to cause the child, to attend an approved school with effect from the beginning of the next academic year.