Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tripura - Subsection Section 2(7) in Tripura Municipal Act, 1994 (7)"Dairy" includes any firm, cattle shed cow-house, milk store, milk shop or other place from which milk is supplied for sale or stored manufacture and sale of milk products ;
