Delhi High Court - Orders
Evalueserve Sez -Gurgaon, Pvt. Ltd vs National Faceless Assessment Centre, ... on 20 May, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7782/2022 & C.M.Nos.23835/2022, 23837/2022
EVALUESERVE SEZ -GURGAON, PVT. LTD. ..... Petitioner
Through: Ms.Ananya Kapoor with Ms.Soumya
Singh, Advocates.
versus
NATIONAL FACELESS ASSESSMENT CENTRE, ADDITIONAL
-JOINT - DEPUTY -ASSISTANT COMMISSIONER OF INCOME
TAX-INCOME-TAX OFFICER & ANR. ..... Respondents
Through: Mr.Kunal Sharma, senior standing
counsel for the Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 20.05.2022 Mr.Kunal Sharma, learned standing counsel for the respondents- Revenue prays for some time to obtain instructions.
List on 01st June, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J MAY 20, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.05.2022 18:44:51