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State of Bihar - Section

Section 115 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

115. Floor opening.

- The employer shall ensure at a construction site of a building or other construction work that every opening used for the removal of debris from every floor which is not closed to access, except the top or working floor is provided with an enclosure from such floor to its ceiling or such opening is so barricaded that no building workers has access to within a horizontal distance of six metres from such opening through which debris is being dropped.