Delhi High Court - Orders
Ms Honda Cars India Ltd vs Assistant Commissioner Of Income Tax ... on 18 August, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12344/2025, CM APPL. 50323/2025
MS HONDA CARS INDIA LTD .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Ms. Adwiteya Grover,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 &
ANR. .....Respondents
Through: Mr. Abhishek Maratha, SSC with Mr.
Apporv Agarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 18.08.2025
1. Issue notice.
2. Learned counsel for the respondents accepts notice and seeks time to file the counter affidavit. The counter affidavit be filed within a period of three weeks from today.
3. List on 11.09.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J AUGUST 18, 2025 cd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 22:49:20