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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)if within the period prescribed or within such period which the State Government has extended, no [Land Use and Development Control Plan] [Substituted by Section 4(e)(ii), ibid for development plan.] has been prepared; or