Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Goshala Rules, 1985 9. Notice of enquiry under Section 7. - The notice of enquiry, under Sub-section (2) of Section 7 shall be in Form IV. The notice shall also be published in one issue of a local newspaper.
