Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(1)(iv) in The West Bengal Government Premises (Regulation of Occupancy) Act, 1984 (iv)the licensee ceasing to hold any specified post under the State Government by reason of his transfer from any such post or by any other reason: