National Green Tribunal
Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 17 February, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2013 (THC) (CZ)
Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.
CORAM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER \
PRESENT : Applicant : None appeared
RSPCB & State : Shri Om Shankar Shrivastav, Adv. for
Shri Sandeep Singh, Adv.
Respondent No. 9: Shri Ajay Gupta, Advocate with
Shri Nishant Goel, Advocate Date and Orders of the Tribunal Remarks Item No. 7 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 17th February, Rajasthan & 7 Ors. on 8th March, 2016.
2016........................................,JM (DALIP SINGH) .........................................,EM (Dr. S.S.GARBYAL)