Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(r) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(r)the number, qualifications, emoluments and other conditions of service (including the age of retirement) of teachers and salaried officers of the University, and the preparation and maintenance of a record of their services and activities;