Section 14(8)(b) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

(b)it is sub let or transferred in contravention of the provision of Tenancy Act applicable to Gair Khatedar tenants:

Legal Document View