Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 8 December, 2023
Bench: B.R. Gavai, Sudhanshu Dhulia
ITEM NO.16 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 43721/2023
(Arising out of impugned final judgment and order dated 13-12-2012
in C.A. No. 9048/2012 passed by the Supreme Court Of India)
PARSHVANATH CHARITABLE TRUST Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS Respondent(s)
(IA No. 220256/2023 – INTERVENTION/IMPLEADMENT, IA No. 233874/2023
– INTERVENTION/IMPLEADMENT, IA No. 220261/2023 - PERMISSION TO
FILE APPLICATION FOR DIRECTION)
Date : 08-12-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s)
Mr. Purushottam Sharma Tripathi, AOR
Mr. Ravi Chandra Prakash, Adv.
Ms. Vani Vyas, Adv.
Mr. Amit, Adv.
For Respondent(s)
Mr. Ajay Kumar Singh, AOR
Mr. Niharika Dubey, Adv.
Mr. Anubhav Bhandari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. In view of order passed by this Court on 06th September, 2023 in Miscellaneous Application No. 1927 of 2023 in C.A. No. 9048 of 2012, no order is required to be passed.
2. Signature Not Verified Hence, the miscellaneous application is disposed of Digitally signed by Deepak Singh Date: 2023.12.09 accordingly.
13:02:33 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)