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State of West Bengal - Section

Section 91 in New Town, Kolkata Development Authority Act, 2007

91. Control of Constitution on land through which water-main, etc., pases.

- No building or private street shall be constructed over any water-main or service-main, laid or carried by the Development Authority; except with the permission, writing, of the Development Authority which may impose such conditions for construction of such building of Private street as it may deem fit.