Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44A(3)] [Section 44A] [Entire Act] State of Bihar - Subsection Section 44A(3)(a) in The Bengal Drainage Act, 1880 (a)from the said tenants for the period during which they occupied the benefited land since the carrying out of the said scheme or works, or