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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(1)All petitions shall be filed in seven copies and each set of the petition shall be complete in all respects. The fees as may be specified by the Commission and revised from time to time shall be payable along with the petition.