Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttarakhand - Subsection Section 11(iii) in National Law University of Uttarakhand Act, 2011 (iii)to review from time to time the broad policies and programmes of the University and to take measures for the welfare of the University;
